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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(p) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997

(p)"Therapeutic purposes" means systematic treatment of any disease or the measures to improve health according to any particular method or modality; and
(pa)[ "tissue" means a group of cells except blood performing a particular function in the human body ; [Inserted by Jammu and Kashmir Act No. 45 of 2018, dated 13.12.2018.]
(pb)"Tissue Bank" means a facility registered under section 14A for carrying out any activity relating to the recovery, screening, testing, processing, storage and distribution of tissues, but does not include a Blood Bank;]