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[Cites 0, Cited by 0] [Section 287(2)] [Section 287] [Entire Act]

State of Maharashtra - Subsection

Section 287(2)(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(a)to empower the State Government to make any adaptation or modification of any law after the expiration of two years from the commencement of this Act, or