Rajasthan High Court - Jaipur
M/S Rcs Vanaspati Industry Ltd vs Assistant Commissioner, Central ... on 15 November, 2019
Bench: Chief Justice, Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 10477/2019
M/s Rcs Vanaspati Industry Ltd.
----Petitioner
Versus
Assistant Commissioner, Central Excise Division-Ii
----Respondent
For Petitioner(s) : Mr. Anupam Bhargava on behalf of Mr. A.K. Singh For Respondent(s) :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 15/11/2019 At request of learned counsel for the appellant, list after two weeks.
(MAHENDAR KUMAR GOYAL),J (INDRAJIT MAHANTY),CJ JKP/S-48 (Downloaded on 18/11/2019 at 11:46:37 PM) Powered by TCPDF (www.tcpdf.org)