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Rajasthan High Court - Jaipur

M/S Rcs Vanaspati Industry Ltd vs Assistant Commissioner, Central ... on 15 November, 2019

Bench: Chief Justice, Mahendar Kumar Goyal

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   D.B. Civil Writ Petition No. 10477/2019

                                    M/s Rcs Vanaspati Industry Ltd.
                                                                                                      ----Petitioner
                                                                       Versus
                                    Assistant Commissioner, Central Excise Division-Ii
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Anupam Bhargava on behalf of Mr. A.K. Singh For Respondent(s) :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 15/11/2019 At request of learned counsel for the appellant, list after two weeks.
(MAHENDAR KUMAR GOYAL),J (INDRAJIT MAHANTY),CJ JKP/S-48 (Downloaded on 18/11/2019 at 11:46:37 PM) Powered by TCPDF (www.tcpdf.org)