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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(xiii) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(xiii)Even if in the 3rd list also if all the seats could not be filled they should be filled through spot admissions on the scheduled date issued by the Commissioner & Director of School Education.