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Manipur High Court

Ahongshangbam Tomba Singh vs State Of Manipur & 3 Ors on 11 March, 2022

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAISHRAM     Digitally signed by
             LAISHRAM                                                                  Item No. 11
DHAKESHORI   DHAKESHORI DEVI                                                     (Through video conferencing)
             Date: 2022.03.11
DEVI         12:02:02 +05'30'
                                                  IN THE HIGH COURT OF MANIPUR
                                                            AT IMPHAL

                         WP(C) No. 592 of 2021
                         Ahongshangbam Tomba Singh
                                                                                         .... Petitioner/s
                         - Versus -

                         State of Manipur & 3 Ors.
                                                                       .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 11.03.2022 Heard Mr. HS Paonam, learned Senior counsel appearing for the petitioner and Mr. Kh. Athouba, learned GA for the respondent No. 4. The learned Senior counsel appearing for the petitioner submitted that the respondents have filed their respective counter affidavits and accordingly, the matter can be posted for final hearing.

As prayed for, list the matter for final hearing on 12-04-2022. In the meantime, petitioner is at liberty to file rejoinder affidavit if so advised.

JUDGE Dhakeshori