Manipur High Court
Ahongshangbam Tomba Singh vs State Of Manipur & 3 Ors on 11 March, 2022
Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
LAISHRAM Digitally signed by
LAISHRAM Item No. 11
DHAKESHORI DHAKESHORI DEVI (Through video conferencing)
Date: 2022.03.11
DEVI 12:02:02 +05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WP(C) No. 592 of 2021
Ahongshangbam Tomba Singh
.... Petitioner/s
- Versus -
State of Manipur & 3 Ors.
.... Respondent/s
BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 11.03.2022 Heard Mr. HS Paonam, learned Senior counsel appearing for the petitioner and Mr. Kh. Athouba, learned GA for the respondent No. 4. The learned Senior counsel appearing for the petitioner submitted that the respondents have filed their respective counter affidavits and accordingly, the matter can be posted for final hearing.
As prayed for, list the matter for final hearing on 12-04-2022. In the meantime, petitioner is at liberty to file rejoinder affidavit if so advised.
JUDGE Dhakeshori