Madhya Pradesh High Court
Krishnakant Goutam vs Madhya Pradesh Higher Education ... on 19 March, 2018
THE HIGH COURT OF MADHYA PRADESH WP-5772-2018 (KRISHNAKANT GOUTAM Vs MADHYA PRADESH HIGHER EDUCATION DEPARTMENT) 1 Jabalpur, Dated : 19-03-2018 None appears for the petitioner. Adjourned.
(SUJOY PAUL) sh JUDGE e ad L.R. Pr a hy Digitally signed by LALIT SINGH RANA ad Date: 2018.03.20 02:24:16 -07'00' M of rt ou C h ig H