Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 24] [Entire Act] State of Karnataka - Subsection Section 24(j) in Karnataka Forest Act, 1963 (j)in contravention [of any law or rules, enters any reserved forest with fire arms or any other weapon meant for hunting] [Substituted by Act 1 of 1981 w.e.f. 23.2.1981.], hunts, shoots, fishes or sets traps or snares, or
