Rajasthan High Court - Jaipur
Shyam Singh S/O Shri Chandar Ram vs State Of Rajasthan on 11 September, 2019
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 12192/2019
Shyam Singh S/o Shri Chandar Ram, Aged About 35 Years, B/c
Meena R/o Faili Ka Pura Ps Sadar Hindaun City Dist. Karauli (At
Present Confined In Sub Jail Hindaun City)
----Petitioner
Versus
State Of Rajasthan, Through Pp
----Respondent
For Petitioner(s) : Mr. Umashankar Pandey For State : Mr. Bhawani Shankar Sharma, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 11/09/2019
1. Petitioner has filed this bail application under Section 439 of Cr.P.C.
2. F.I.R. No. 445/2019 was registered at Police Station Sadar, Hindaun City, Distt. Karauli for offence under Sections 8/21 NDPS Act.
3. It is contended by counsel for the petitioner that the recovered contraband is less than commercial quantity. Petitioner is not having any criminal antecedents of like nature.
4. Learned Public Prosecutor has opposed the bail application.
5. I have considered the contentions.
6. Considering the contentions put forth by counsel for the petitioner, I deem it proper to allow the bail application. (Downloaded on 16/09/2019 at 09:03:47 PM)
(2 of 2) [CRLMB-12192/2019]
7. This bail application is accordingly allowed and it is directed that accused petitioner shall be released on bail provided he furnishes a personal bond in the sum of Rs.1,00,000/- (Rupees One Lac Only) together with two sureties in the sum of Rs.50,000/- (Rupees Fifty Thousand only) each to the satisfaction of the learned trial court with the stipulation that he shall appear before that Court and any court to which the matter is transferred, on all subsequent dates of hearing and as and when called upon to do so.
8. However, if the petitioner repeats the offence, State would be free to move application for cancellation of bail.
(PANKAJ BHANDARI),J Amit Kumar/76 (Downloaded on 16/09/2019 at 09:03:47 PM) Powered by TCPDF (www.tcpdf.org)