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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(1)(a) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(a)the promoter makes default in doing anything required by or under this Act or the rules or the regulations made thereunder ;