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State of Tamilnadu - Section

Section 2 in Tamil Nadu Sales Tax (Settlement of Arrears) Rules, 2010

2.

In these Rules, unless the context otherwise requires, -
(a)"Act" means the Tamil Nadu Sales Tax (Settlement of Arrears) Act, 2010;
(b)"Form" means a form appended to these rules;
(c)The words and expressions used in these rules and not defined but defined in the Act, shall have the same meanings as defined in the Act.