Delhi High Court - Orders
Driplex Water Engineering Pvt Ltd vs Ntpc Limited on 24 September, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~19 & 21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 99/2021 & EX.APPL.(OS) 670/2021,
EX.APPL.(OS) 874/2021.
DRIPLEX WATER ENGINEERING PVT LTD ... Decree Holder
Through: Mr. Vikram Nandrajog, Advocate.
versus
NTPC LIMITED ..... Judgement Debtor
Through: Mr. Sanjay Jain, ASG with Mr. R.K.
Joshi and Mr. Ojusya Joshi,
Advocates.
+ O.M.P. (COMM) 19/2021 & I.As. 664/2021, 10293/2021,
10294/2021.
NTPC LTD ..... Petitioner
Through: Mr. Sanjay Jain, ASG with Mr. R.K.
Joshi and Mr. Ojusya Joshi,
Advocates.
versus
DRIPLEX WATER ENGINEERING PVT. LTD ..... Respondent
Through: Mr. Vikram Nandrajog, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 24.09.2021 [VIA VIDEO CONFERENCING]
1. Mr. Sanjay Jain, learned ASG for NTPC Ltd., states that, as directed by this Court, the impugned awarded amount has since been deposited with this court.
2. He further states that written submissions are in the process of being compiled and seeks four weeks to file the same. Let the same be filed within the said timeline. Respondent shall also file the written submissions as directed, at least one week before the next date of hearing.
3. Re-notify on 11th November, 2021.
SANJEEV NARULA, J SEPTEMBER 24, 2021 as