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Delhi High Court - Orders

Driplex Water Engineering Pvt Ltd vs Ntpc Limited on 24 September, 2021

Author: Sanjeev Narula

Bench: Sanjeev Narula

$~19 & 21
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      OMP (ENF.) (COMM.) 99/2021 & EX.APPL.(OS) 670/2021,
       EX.APPL.(OS) 874/2021.

       DRIPLEX WATER ENGINEERING PVT LTD        ... Decree Holder
                    Through: Mr. Vikram Nandrajog, Advocate.
                    versus

       NTPC LIMITED                                  ..... Judgement Debtor
                          Through:    Mr. Sanjay Jain, ASG with Mr. R.K.
                                      Joshi and Mr. Ojusya Joshi,
                                      Advocates.

+      O.M.P. (COMM) 19/2021            & I.As. 664/2021,       10293/2021,
       10294/2021.

       NTPC LTD                                              ..... Petitioner
                          Through:    Mr. Sanjay Jain, ASG with Mr. R.K.
                                      Joshi and Mr. Ojusya Joshi,
                                      Advocates.
                          versus

       DRIPLEX WATER ENGINEERING PVT. LTD       ..... Respondent
                    Through: Mr. Vikram Nandrajog, Advocate.

     CORAM:
     HON'BLE MR. JUSTICE SANJEEV NARULA
             ORDER

% 24.09.2021 [VIA VIDEO CONFERENCING]

1. Mr. Sanjay Jain, learned ASG for NTPC Ltd., states that, as directed by this Court, the impugned awarded amount has since been deposited with this court.

2. He further states that written submissions are in the process of being compiled and seeks four weeks to file the same. Let the same be filed within the said timeline. Respondent shall also file the written submissions as directed, at least one week before the next date of hearing.

3. Re-notify on 11th November, 2021.

SANJEEV NARULA, J SEPTEMBER 24, 2021 as