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[Cites 0, Cited by 33] [Entire Act]

Union of India - Section

Section 55 in Children Act, 1960

55. Procedure in respect of bonds.-

The provisions of [Chapter XXXIII of the Code of Criminal Procedure, 1973,] [Substituted for the word "Chapter XLII of the Code of Criminal Procedure, 1898" by the Act 15 of 1978, section 17] shall, as far as may be, apply to bonds taken under this Act.