Calcutta High Court (Appellete Side)
Anna Knight vs Leonard Knight on 4 July, 2014
Author: Subhro Kamal Mukherjee
Bench: Subhro Kamal Mukherjee
1
6.
04.07.2014
bpg.
(Assigned)
Mat. Suit No.189 of 1998
Anna Knight.
...petitioner.
Versus
Leonard Knight.
...respondent.
None appears when the matter is called on.
Put up this matter under the heading 'for hearing' on July 18, 2014.
(Subhro Kamal Mukherjee, J.) (Dr. Sambuddha Chakrabarti, J.) (Asim Kumar Mondal, J.)