Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court (Appellete Side)

Anna Knight vs Leonard Knight on 4 July, 2014

Author: Subhro Kamal Mukherjee

Bench: Subhro Kamal Mukherjee

                                     1


  6.
04.07.2014
   bpg.
(Assigned)


                  Mat. Suit No.189 of 1998


                         Anna Knight.
                                  ...petitioner.
                          Versus

                         Leonard Knight.
                                 ...respondent.

None appears when the matter is called on.

Put up this matter under the heading 'for hearing' on July 18, 2014.

(Subhro Kamal Mukherjee, J.) (Dr. Sambuddha Chakrabarti, J.) (Asim Kumar Mondal, J.)