Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 64(2)] [Section 64] [Entire Act] Union of India - Subsection Section 64(2)(a) in The Patents Act, 1970 (a)no account shall be taken of personal document or secret trial or secret use; and