Section 9(2)(iv) in The Rajasthan Agricultural Produce Markets Act, 1961

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2)(iv) in The Rajasthan Agricultural Produce Markets Act, 1961

(iv)regulate or supervise the auction of agricultural produce in accordance with the provisions and procedure laid down under the rules made under this Act or bye-laws of the market committee;

Legal Document View

Unlock Advanced Research with PRISMAI

State of Rajasthan - Subsection

Section 9(2)(iv) in The Rajasthan Agricultural Produce Markets Act, 1961