Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Arunachal Pradesh - Subsection Section 6(g) in Arunachal Pradesh Colleges and Institutions of Higher Education (Establishment and Regulations) Act, 2010 (g)the permission of the Competent Authority for acquiring the land for proposed institution;
