Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 42 in Quantum University Act, 2016 42. Permanent Endowment Fund. - The University shall establish a permanent endowment fund of Rs Five Crore in the form of a Bank Guarantee of a Nationalised Bank Pledged in the name of State Government of Uttarakhand whose tenure shall be five years.
