Bombay High Court
Isc Projects Private Limited vs Canara Bank(Mp) on 20 February, 2023
Author: K.R. Shriram
Bench: K.R. Shriram
Board Sr.No.:-28
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL NO. 144 OF 2022
In
SUMMONSES FOR JUDGEMENT 42 OF 2021
Canara Bank ....PETITIONER
V/S
Sks Power Generation (chhattisgarsh) Ltd. ....RESPONDENT
WITH APPEALS LODGING NO. 29826 OF 2021 In SUMMONSES FOR JUDGEMENT 42 OF 2021 Cethar Ltd ....PETITIONER V/S Sks Power Generation (chhattisgarsh) Ltd. And ....RESPONDENT Anr WITH INTERIM APPLICATION LODGING NO. 27867 OF 2021 In Commercial Appeal 144 OF 2022 Canara Bank ....PETITIONER V/S Sks Power Generation (chhattisgarh) Ltd. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 24717 OF 2021 In Page 1/3 ::: Uploaded on - 20/02/2023 ::: Downloaded on - 21/02/2023 19:48:05 ::: Commercial Appeal 144 OF 2022 Canara Bank ....PETITIONER V/S Sks Power Generation (chhattisgarsh) Ltd. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 7302 OF 2022 In Commercial Appeal 144 OF 2022 Sks Power Generation (chhattisgarsh) Ltd. ....PETITIONER V/S Canara Bank ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 20306 OF 2022 In Commercial Appeal 144 OF 2022 Isc Projects Private Limited ....PETITIONER V/S Canara Bank(mp) ....RESPONDENT Abhishek Singh i/b. r. Subramanian for Appellants/Applicants in APPL/29826/ 2021, IAL/ 31850/2021, IAL/ 31850/2021, APPL/29826/2021, IAL/31868/2021, IAL/31840/2021 Sr. Adv. Venkatesh Dhond a/w. Rohan Kelkar, Vinodini Srinivasan, Poorva Garg, Simon Mascarnenhas i/b. M/s. Mulla and Mulla and Craigie Blunt and Caroe for Respondent/ SKS Power Generation (Chhatisgarh) Ltd.
CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ Page 2/3 ::: Uploaded on - 20/02/2023 ::: Downloaded on - 21/02/2023 19:48:05 ::: DATE : 20th February, 2023 P.C. :
S. O. to 21/02/2023 .
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