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[Cites 0, Cited by 0] [Section 67(6)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(6)(a) in The Patents Act, 1970

(a)reference in this Act to an entry in the register shall be deemed to include reference to a record of particulars kept in computer floppies, diskettes or any other electronic form and comprising the register or part of the register;