Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Uttarakhand - Subsection Section 55(c) in Uttrarakhand Waqf Rules, 2017 (c)the rent that would have been released if the premises had been let out; on rent for the period of encroachment to any other person;
