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State of Punjab - Section

Section 27 in The Punjab School Education Board Employees (Conduct) Regulations, 1978

27. Delegation of powers.

- The Board may by general or special order, direct that any power exercisable by it under these regulations (except the power under regulation 26 and this regulation, shall subject to such conditions, if any, as may be specified in the order, be exercisable also by such officer or authority as may be specified in the order.