Section 9 in Uttar Pradesh Rajarshi Tandon Open University Act, 1999
9. Officers of the University.
- The following shall be the officers of the University:(a)The Chancellor;(b)The Vice-Chancellor;(c)The Pro-Vice-Chancellor;(d)The Directors;(e)The Registrar;(f)The finance Officer;(g)The Examination Controller, and(h)Such other Officers as may be declared by the Statutes to be officers of the University.
