Calcutta High Court (Appellete Side)
Mini Bus Operators Association vs Regional Authority on 2 December, 2025
02.12.2025
Item No. 19
Court No.08.
S. De
266045
MA 3579 of 1988
Mini Bus Operators Association.
...Appellant.
Vs.
Regional Authority.
...Respondent.
Dictated by Arijit Banerjee, J.
1. This is a very old appeal of 1988. The appellant has taken no step for hearing of this appeal. Obviously it is not interested in proceeding with the appeal.
2. In the first call, nobody appeared for the appellant. In the second call also, nobody appears.
3. M.A. 3579 of 1988 is dismissed.
4. Interim order, if any, stands vacated. (Apurba Sinha Ray, J.) (Arijit Banerjee, J.)