Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(e) in Maharashtra Division Level Police Complaint Authority (Administration and Procedure) Regulations, 2018

(e)extent of any delay and the reasons for the delay in completing any enquiry;