Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Meghalaya - Subsection Section 80(5) in The Meghalaya Police Act, 2010 (5)The Accountability Commission may lay down general guidelines for the state police to prevent misconduct on the part of the police personnel.
