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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(37) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(37)"Installed Capacity" or "IC" means the summation of the name plate capacities of all the units of the generating station or the capacity of the generating station reckoned at the generator terminals, as may be approved by the Commission from time to time;