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[Cites 0, Cited by 2] [Entire Act]

State of Odisha - Section

Section 32 in The Bihar and Orissa Excise Act, 1915

32. Time for preparation and publication of such list.

- The list mentioned in Section 30 shall be prepared and shall be published under Section 30, at such time as may be prescribed by Rule made in this behalf under Section 89, Clause (j).