Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(a) in The Bihar Apartment Ownership Rules, 2004 (a)In these Rules, (unless anything) "Act" means The [Bihar Apartment Ownership Act 2004] [Now, Bihar Apartment Ownership Act, 2006.].
