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[Cites 0, Cited by 0] [Section 339] [Entire Act]

State of Punjab - Subsection

Section 339(m) in Punjab Jail Manual, 1996

(m)In case of a disturbance, the officer incharge should keep his men together in line and not allow them to approach the body of prisoners nearer than thirty yards, from which distance he is in the best position to deal with the rioters. A few warders should in all cases be armed with batons and supplied with handcuffs to arrest and secure any ring-leaders or escaping prisoners.