Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 140(xi) in Transfer of Property Act, 1977

(xi)[ The Jammu and Kashmir Police Housing Corporation Limited, Jammu/Srinagar ; or [Added by Act VII of 1999.]