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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(4) in The Punjab School Education Board Act, 1969

(4)One-third of the total membership shall form a quorum at a meeting of the Board;Provided that if a meeting is adjourned for want of quorum no quorum shall be necessary at the next meeting for transacting the same business.