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Union of India - Section

Section 11 in The Foreign Exchange Management (Offshore Banking Unit) Regulations, 2002

11.

/583In exercise of the powers conferred by section 6, section 7, section 8, section 9 and section 47 of the Foreign Exchange management Act, 1999 (42 of 1999) and all other powers enabling it in this behalf, the Reserve Bank of India makes the following regulations, namely:-