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State of Uttar Pradesh - Section

Section 9 in The U.P. Forest Department Draftsmen Service Rules, 1980

9. Preferential Qualifications.

- A candidate who has-
(i)served in the Territorial Army for a minimum period of two years; or
(ii)obtained a 'B' Certificate of National Cadet Corps, shall, other thing been equal, be given preference in the matter of direct recruitment.