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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(2)(b) in Assam Ministers' and Leader of the Opposition's Salaries, Allowances and Amenities Rules, 2018

(b)such consultation with any other medical officer or specialist as the attending Physician advises;