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[Cites 0, Cited by 0] [Section 35A(5)] [Section 35A] [Entire Act]

Union of India - Subsection

Section 35A(5)(b) in Insolvency and Bankruptcy Board of India (Fast Track Insolvency Resolution Process for Corporate Persons) Regulations, 2017

(b)on the website, if any designated by the Board for the purpose.]