Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Maharashtra - Subsection Section 1(2) in The Maharashtra Aerial Ropeways Act, 1956 (2)[ It extends to the whole of the State of Maharashtra.] [Sub-section (2) was substituted by Maharashtra 10 of 1970, Section 4(a).]
