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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Assam - Subsection

Section 23(1) in The Assam Accounts Service Rules, 1963

(1)A candidate for the post of Assistant Divisional Accountants shall not be less than 21 years and more than 30 years of age on the list day of January of the year in which the recruitment is made with relaxation in the case of candidates belonging to the special categories in accordance with the general orders issued from time to time by the Governor:Provided that in the case of Government servants the maximum age limit is relaxable upto 40 years inclusive of all concessions.