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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Anand Singh Jadon on 31 March, 2022

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

                                                   1
                               THE HIGH COURT OF MADHYA PRADESH
                                         MCRC No.11248/2022
                               (STATE OF M.P. VS. ANAND SINGH JADON)

              Gwalior, Dated : 31/03/2022

                         Shri Rajiv Upadhyay, learned counsel for the applicant/State.

                         Shri Virendra Pal Singh, learned counsel for the respondent.

Case diary is available.

It is submitted by Shri Upadhyay that although, the case diary is available, but the Pen Drive containing the CCTV footage of the camera installed outside the Mall is not available and prays for time to produce the same.

Time granted.

List next week.


                                                                       (G.S. Ahluwalia)
Pj'S/-                                                                       Judge

         Digitally signed by
         PRINCEE BARAIYA
         Date: 2022.03.31
         14:49:25 -07'00'