Madhya Pradesh High Court
The State Of Madhya Pradesh vs Anand Singh Jadon on 31 March, 2022
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1
THE HIGH COURT OF MADHYA PRADESH
MCRC No.11248/2022
(STATE OF M.P. VS. ANAND SINGH JADON)
Gwalior, Dated : 31/03/2022
Shri Rajiv Upadhyay, learned counsel for the applicant/State.
Shri Virendra Pal Singh, learned counsel for the respondent.
Case diary is available.
It is submitted by Shri Upadhyay that although, the case diary is available, but the Pen Drive containing the CCTV footage of the camera installed outside the Mall is not available and prays for time to produce the same.
Time granted.
List next week.
(G.S. Ahluwalia)
Pj'S/- Judge
Digitally signed by
PRINCEE BARAIYA
Date: 2022.03.31
14:49:25 -07'00'