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[Cites 0, Cited by 0] [Section 19(7)] [Section 19] [Entire Act]

NCT Delhi - Subsection

Section 19(7)(ii) in The Delhi Metro Airport Express Line, General Rules, 2010

(ii)all Passenger trains are equipped with Automatic Train Protection equipment and can be driven manually under the control of the Automatic Train protection system, any over speed or failure to brake at the appropriate time results in an irrevocable emergency brake application which shall be referred to as Coded Manual Mode;