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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(2)(a) in The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

(a)the form and manner in which the State Government shall submit proposal to the Central Government under sub-section (2) of section 11;