Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(3)(b) in Rajasthan Public Procurement Rules, 2012 (b)list of bidders who presented bids including during pre-qualification or bidder registration, as the case may be;