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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(c) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

(c)three Members as representative of Gram Panchayat, having field knowledge of water resources to be nominated by the District Magistrate;