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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(5)(vi) in First Statutes of Team Lease Skills University

(vi)The casual vacancies among the members (other than ex-officio members) shall be filled applying the provisions suggested in the Statutes for the constitution of the Academic Council.