Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(6)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(6)(c) in Gold (Control) Act, 1968

(c)Every order granting or rejecting an application for the issue or renewal of a licence shall be made in writing.]