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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2)(h) in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000

(h)[ Grant to Goshala for development of infrastructure, research, power generation based on cattle husbandry and bio-farming development] [Inserted by Notification No. D-15-3-99-XIV-3, dated 12-7-2004.].