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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(c) in THE NATIONAL COMMISSION FOR HOMOEOPATHY ACT, 2020

(c)the procedure to be followed at the meetings of Commission, including the quorum at its meetings under sub-section (3) of section 9;