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Central Administrative Tribunal - Bangalore

Dr Ravindra P V vs Scientific And Industrial Research on 1 January, 2025

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                                     OA.No.170/126/2023/CAT/BANGALORE


           CENTRAL ADMINISTRATIVE TRIBUNAL
              BANGALORE BENCH, BENGALURU

          ORIGINAL APPLICATION NO.170/0126/2023

        DATED THIS THE 01st DAY OF JANUARY, 2025


 CORAM:

 HON'BLE MRS. JUSTICE S. SUJATHA, MEMBER (J)
 HON'BLE DR. SANJIV KUMAR, MEMBER (A)

 Dr. Ravindra P.V.
 S/o P. Veeranna,
 Aged about 44 years,
 Presently R/at No.312, 1st Floor,
 18th Main, 'B' Block,
 Vijayanagara, 3rd Stage,
 Mysuru - 570 017.                                       ...Applicant

 (By Adovcate Shri P Sreedhara)

 VS.

 1. Union of India
    Department of Science & Technology,
    Represented by its Secretary
    Technology Bhavan,
    New Mehrauli Road,
    New Delhi-110 016.

 2. The Director General, CSIR and Secretary DSIR,
    Council of Scientific and Industrial Research,
    Anusandhan Bhawan, 2 Rafi Ahmed Kidwal Marg,
    New Delhi-110001.


         MEET GIRI
MEET     CAT
         BANGALORE
         2025.01.08
GIRI     15:01:21
         +05'30'
                                 2
                                      OA.No.170/126/2023/CAT/BANGALORE


  3. The Chairperson,
     CSIR-Recruitment and Assessment Board,
     CSIR Complex, Library Avenue,
     Pusa, New Delhi-110012.

  4. The Director,
     CSIR - CFTRI,
     Cheluvamba Mansion, opp. Railway Museum,
     KRS Road, Mysuru - 570 020.

  5. Dr. Rajashekar Y.
     Principal Scientist,
     Emp No. 2439, FPIC,
     CSIR, Mysuru - 570 020.                            ...Respondents

(By Shri K Ananda for Respondent Nos. 1 to 4 - through video
conference; Shri K Ananda represents Shri B S Venkatesh Kumar for
Respondent No. 5 - through video conference)


                            O R D E R (ORAL)

               PER: JUSTICE S. SUJATHA, MEMBER (J)

Learned counsel Shri P Sreedhara representing the applicant has filed a memo seeking leave to withdraw the OA with liberty to file fresh OA with better particulars.

2. The said memo is placed on record. Permission granted.

3. OA stands dismissed as withdrawn, with liberty as sought for.



             MEET GIRI
MEET         CAT
             BANGALORE
             2025.01.08
GIRI         15:01:21
             +05'30'
                             3

OA.No.170/126/2023/CAT/BANGALORE

4. All the pending MAs stand disposed of, accordingly.

No order as to costs.

(DR. SANJIV KUMAR) (JUSTICE S. SUJATHA) MEMBER (A) MEMBER (J) /mg/ MEET GIRI MEET CAT BANGALORE 2025.01.08 GIRI 15:01:21 +05'30'