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Bombay High Court

Cargill India Private Ltd vs The Union O India , Thfru The Secretary, ... on 3 July, 2019

Author: Sandeep K. Shinde

Bench: M.S. Sanklecha, Sandeep K. Shinde

 Uday S. Jagtap                                        2362-17-wp-2-C=.doc



                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      ORDINARY ORIGINAL CIVIL JURISDICTION

                         WRIT PETITION NO. 2362 OF 2017

Victory Ventures and Anr.                             .. Petitioners
      v/s.
Union of India & Ors.                                 .. Respondents

WITH WRIT PETITION NO. 3657 OF 2018 Laxmi Organics Industries Ltd. .. Petitioner v/s.

Union of India & Ors. .. Respondents WITH WRIT PETITION NO. 809 OF 2018 (Not on Board) Gandhar Oil Refinery (India) Ltd. .. Petitioner v/s.

Union of India & Anr. .. Respondents WITH WRIT PETITION NO. 2638 OF 2017 (Not on Board) All India Liquid Bulk Importers and Exporters Association & Anr. .. Petitioners v/s.

Union of India & Anr. .. Respondents WITH WRIT PETITION NO. 179 OF 2019 (Not on Board) WITH WRIT PETITION NO. 1138 OF 2019 (Not on Board) CEAT Ltd. .. Petitioner v/s.

Union of India & Ors. .. Respondents 1 of 4 ::: Uploaded on - 10/07/2019 ::: Downloaded on - 12/07/2019 23:22:25 ::: Uday S. Jagtap 2362-17-wp-2-C=.doc WITH WRIT PETITION NO. 385 OF 2019 (Not on Board) Firmenich Aromatics India Pvt. Ltd. .. Petitioner v/s.

Union of India & Ors. .. Respondents WITH WRIT PETITION NO. 1838 OF 2017 (Not on Board) Hafele India Pvt. Ltd. .. Petitioner v/s.

Union of India & Ors. .. Respondents CIVIL APPELLATE JURISDICTION WRIT PETITION NO. 11171 OF 2018 Cargill India Pvt. Ltd. .. Petitioner v/s.

Union of India & Ors. .. Respondents WITH WRIT PETITION NO. 8275 OF 2018 Kalpana Industires Ltd. .. Petitioner v/s.

Union of India & Anr. .. Respondents WITH WRIT PETITION NO. 12108 OF 2018 Frigorifico Allan Pvt. Ltd. .. Petitioner v/s.

Union of India & Anr. .. Respondents WITH WRIT PETITION (L) NO. 7651 OF 2019 Bhilosa Industries Pvt. Ltd. .. Petitioner v/s.

Union of India & Ors. .. Respondents 2 of 4 ::: Uploaded on - 10/07/2019 ::: Downloaded on - 12/07/2019 23:22:25 ::: Uday S. Jagtap 2362-17-wp-2-C=.doc Mr. Prakash Shah a/w Mr. Jas Sanghavi I/b PDS Legal for the petitioner in WP - 8275/18, 12108/18 and (st) 7651/18 Mr. Pradeep S. Jetly a/w Mr.J.B. Mishra for the respondents in WP- 11171/18, 8275/18 and 12108/18 Mr. Sham Walve a/w Ms. Sneha Prabhu for the respondent in WP(st) 7651/19 Mr. Pradeep S. Jetly a/w Mr. J.B. Mishra for respondent no.3 in WP- 2362/17 Mr. Pradeep S. Jetly a/w Mr. J.B. Mishra for respondent no.4 in WP- 3657/18 Mr. Sham Walve a/w Mr. Ram Ochani for respondent nos. 1 and 2 in WP-179/19 Ms. Pragya Koolwal I/b UBR Legal for the petitioner in WP-179/19 CORAM : M.S. SANKLECHA & SANDEEP K. SHINDE, J.J. DATED : 3 rd JULY, 2019 P.C.

1. Writ Petition Nos. 2638/2017, 179/2019, 1138/2019, 809/2018, 385/19 and 1838/17 are Not on Board. Upon mentioning, these petitions are taken on board as they are part of the common admission order.

2. These petitions have already been expedited by the order dated 7th June, 2019. These petitions to come up in the normal course.

However, liberty to the parties to apply.

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3. Petitioner in Writ Petition (L) No. 7651 of 2019 is directed to remove office objections and have to petition numbered within a period of four weeks from today. Failing which, this petition is likely to be dismissed for non-removal of office objections.

(SANDEEP K. SHINDE, J.) (M.S. SANKLECHA, J.) 4 of 4 ::: Uploaded on - 10/07/2019 ::: Downloaded on - 12/07/2019 23:22:25 :::