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State of Rajasthan - Section

Section 1 in Rajasthan Disciplinary Proceedings (Summoning of Witnesses & Production of Documents) Rules, 1960

1. Short title and commencement

(1)These rules may be called the Rajasthan Disciplinary Proceeding (Summoning of Witnesses and Production of Documents) Rules, 1960.
(ii)They shall come into force at once.