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[Cites 0, Cited by 0] [Section 71B] [Entire Act]

State of West Bengal - Subsection

Section 71B(7) in The West Bengal Motor Vehicles Rules, 1989

(7)In case of renewal of such license, the application should be made at least one month before the expiry of the license. An application received after expiry of the license shall be filed alongwith late fees specified in Schedule XI.